AO/400/2010
2022 Latest Caselaw 707 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  AO No. 400 of 2010
                                  With
                                  AO No. 193 of 2011
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. V.K. Kohli, Senior Advocate, assisted by Mr. Kanti Ram Sharma, Advocate, for the Appellant in AO No. 193 of 2011.

Mr. Sandeep Kothari, Advocate, for the appellant in AO No. 400 of 2010.

Mr. Tarun Pande, Advocate, on behalf of Mr. Prabhat Pande, Advocate, for respondent No. 1.

Put up on 11th March, 2022, for dictation of judgment.

(Sharad Kumar Sharma, J.) Dated 10.03.2022 Shiv