FA/73/2022
2022 Latest Caselaw 1055 UK

              Office Notes,
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SL.
      Date    or directions                         COURT'S OR JUDGES'S ORDERS
No
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                               F.A. No. 73 of 2022
                               With
                               Delay Cond. Appln. 02 / 2022

                               Shri Sanjaya Kumar Mishra, ACJ.
                               Shri Ramesh Chandra Khulbe, J.

Mr. Lalit Sharma, learned counsel for the appellant.

Heard.

Issue notice to the respondent on the question of condonation of delay returnable within a period of four weeks.

Postal requisites be filed within seven days, along with a copy of the memo of appeal.

In the pending consideration of the application for condonation of delay, the operation of the impugned judgment dated 20.12.2021, shall remain stayed.

Urgent copy of this order be supplied to the learned counsel for the appellant, as per Rules, during the course of the day.

Stay Application (IA No. 01 of 2022) stands disposed of accordingly.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 31.03.2022 Negi