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AO/390/2009
2022 Latest Caselaw 1046 UK

Citation : 2022 Latest Caselaw 1046 UK
Judgement Date : 31 March, 2022

Uttarakhand High Court
AO/390/2009 on 31 March, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  AO No. 390 of 2009
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Lalit Belwal, Advocate, for the appellant. Ms. Radha Arya, Advocate, on behalf of Mr. Raj Kumar Singh, Advocate, for the respondent No.1.

Mr. B.S. Adhikari, Advocate, for respondent No. 2.

Argument concluded. Put up on 4th April, 2022, for dictation of judgment.

(Sharad Kumar Sharma, J.) Dated 31.03.2022 Shiv

 
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