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CRLR/335/2022
2022 Latest Caselaw 1920 UK

Citation : 2022 Latest Caselaw 1920 UK
Judgement Date : 30 June, 2022

Uttarakhand High Court
CRLR/335/2022 on 30 June, 2022
CRLR No.335 of 2022
Hon'ble Ravindra Maithani, J.

Mr. Gopal V Verma, Advocate for the revisionist.

Mr. Lalit Miglani, A.G.A. for the State.

Learned counsel for the revisionist to file the affidavit, which is required to file in maintenance proceedings in view of the judgment in the case of Rajnesh Vs. Neha and Another (2021) 2 SCC 324.

List once it is filed.

(Ravindra Maithani J.) 30.06.2022

RV

 
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