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WPMS/2414/2020
2022 Latest Caselaw 1917 UK

Citation : 2022 Latest Caselaw 1917 UK
Judgement Date : 30 June, 2022

Uttarakhand High Court
WPMS/2414/2020 on 30 June, 2022
                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                   COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                         Signatures

      30.06.2022
                                            WPMS No. 2414 of 2020
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. Ramji Shrivastava, Advocate, for the petitioners.

Mr. Pradeep Hairiya, Standing Counsel, for the State.

Mr. Ashish Joshi, Advocate, for the respondents.

Though the matter is listed today on Clarification Application (MCC/10963/2021), filed by respondent Nos. 1 to 3, seeking clarification of judgment dated 16.12.2020, as well as IA/10964/2022, i.e. Urgency Application, filed by respondent Nos. 1 to 3.

The Urgency Application would stand allowed.

The Clarification Application is directed to be listed for orders in the week commencing 11.07.2022.

In the meantime, if so advised, petitioners may comply the order dated 07.01.2022, by filing the objection.

(Sharad Kumar Sharma, J.) 30.06.2022 Mahinder/

 
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