FA/146/2013
2022 Latest Caselaw 1901 UK

                Office Notes,
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                                  IA No. 12658 of 2022
                                  IA No. 12659 of 2022
                                  In
                                  FA No. 146 of 2013
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Dharmendra Barthwal, Advocate, for the appellant.

Mr. Syed Nadim, Advocate, for the respondents.

Today this matter is listed on the Urgency Application No. 12659 of 2022, preferred by the respondent No. 2. But the Urgency Application cannot be considered until and unless, the respondents files an application under Order 41 Rule 27 of the CPC, as permitted to be filed by the Hon'ble Apex Court's judgment, as well as by the order of the Coordinate Bench dated 7th October, 2021.

The learned counsel for the respondents may file the application under Order 41 Rule 27 of the CPC, within a period of two weeks from today.

List this First Appeal, as soon as the application under Order 41 Rule 27 is filed by the respondents.

(Sharad Kumar Sharma, J.) Dated 29.06.2022 Shiv