CRLA/178/2014
2022 Latest Caselaw 2353 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRLA No.178 of 2014
                                 Hon'ble S.K. Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. Karan Anand, learned Amicus Curiae for the appellant.

Mr. Amit Bhatt, learned Deputy Advocate General along with Mr. Pankaj Joshi, learned Brief Holder for the State.

Hearing concluded.

Judgment reserved.

(Alok Kumar Verma, J.) (S.K. Mishra, J.) 28.07.2022

AK