WPMS/1731/2022
2022 Latest Caselaw 2309 UK

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                                  WPMS No. 1731 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. J.S. Bisht and Mr. Yogesh Tiwari, learned Standing Counsels for the petitioner/State.

Heard learned counsel for the petitioner and perused the record.

Issue notice to the respondent returnable at an early date.

Steps to be taken within three days. List this case on 21.09.2022. Till the next date of listing, effect and operation of impugned judgment dated 27.02.2021 passed by learned District Judge, Dehradun in Urban Land Ceiling Appeal No. 82 of 2015 shall remain stayed. It is further provided that during pendency of the writ petition, no third party interest shall be created over the land in question.

Stay application (IA No. 1 of 2022) stands disposed of.

(Manoj Kumar Tiwari, J.) 26.07.2022 Aswal