Citation : 2022 Latest Caselaw 2304 UK
Judgement Date : 26 July, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
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WPSS No. 1435 of 2022
Hon'ble Manoj Kumar Tiwari, J.
Mr. Vikas Kumar Guglani, Advocate for the petitioner.
Mr. Rakesh Kunwar, Addl. C.S.C. for the State of Uttarakhand/respondent no.
Mr. T.A. Khan, Senior Advocate, assisted by Ms. Sadaf, Advocate, holding brief of Mr. Vinay Bhatt, Advocate for respondent nos. 2 & 3.
Learned Senior Counsel appearing for respondent nos. 2 & 3 seeks time to get instructions as to whether the present case is covered by judgment rendered by Division Bench of this Court enclosed as Annexure No.-7 to the writ petition. On his request, list this case on 04.08.2022, as fresh.
(Manoj Kumar Tiwari, J.) 26.07.2022 Navin
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