GA/7/2013
2022 Latest Caselaw 2171 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 GA No. 7 of 2013
                                 Hon'ble S.K. Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. J.S. Virk, learned Deputy Advocate General assisted by Mr. Rakesh Kumar Joshi, learned Brief Holder for the State/appellant.

Mrs. Neelima Mishra Joshi, learned Amicus Curiae for the respondents.

Hearing concluded.

Judgment reserved.

The learned Deputy Advocate General is also instructed to take appropriate instructions regarding the exact period, the appellants have undergone incarceration during the investigation/trial.

(Alok Kumar Verma, J.) (S.K. Mishra, J.) 19.07.2022

AK/SB