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CRLR/380/2022
2022 Latest Caselaw 2139 UK

Citation : 2022 Latest Caselaw 2139 UK
Judgement Date : 15 July, 2022

Uttarakhand High Court
CRLR/380/2022 on 15 July, 2022
CRLR No.380 of 2022
Hon'ble Ravindra Maithani, J.

Mr. Niranjan Bhatt, Advocate for the revisionist.

Mr. Lalit Miglani, A.G.A. with Ms. Sonika Khulbe, Brief Holder for the State.

List this matter on 28.07.2022, so as to enable learned counsel for the revisionist to file the affidavit filed by the parties in the court below in view of the judgment in the case of Rajnesh Vs. Neha and Another (2021) 2 SCC 324.

(Ravindra Maithani J.) 15.07.2022

RV

 
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