CRLA/298/2004
2022 Latest Caselaw 2112 UK

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      13.07.2022                        CRLA No.298 of 2004
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Sanjeev Singh, learned counsel for the appellant no.1, Mr. Bharat Singh, learned Amicus Curiae for the appellant no.2 and Mr. S.S. Adhikari, learned Deputy Advocate General for the State.

In this matter, the judgment was passed by myself as Additional Sessions Judge/IIIrd F.T.C, Haridwar.

List this case before appropriate Bench.

(Alok Kumar Verma, J.) 13.07.2022

Shubham