SA/106/2021
2022 Latest Caselaw 2021 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SA No. 106 of 2021
                                  With
                                  SA No. 93 of 2021
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. P.C. Maulekhi, Advocate, for the appellant in SA No. 106 of 2021.

Mr. Ajay Joshi, Advocate, on behalf of Mr. Vivek Pathak, Advocate, for the appellant in SA No. 93 of 2021.

Mr. M.S. Bhandari, Advocate, on behalf of Mr. M.K. Ray, Advocate, for the respondents.

There is an office report, that respondent No.7 was pre-deceased and hence, he could not be served with the notices.

No formal substitution is required to be carried in SA No. 106 of 2021, but in the connected SA No. 93 of 2021, the learned counsel for the appellant would carry out the necessary amendment in the cause tile of the said Second Appeal, based upon the description of the parties given in the decree of the appellate Court's judgment, as rendered in Civil Appeal No. 6 of 2018.

List these Second Appeals, as soon as amendment is carried by the appellant.

Interim order to continue till the next date of listing.

(Sharad Kumar Sharma, J.) Dated 06.07.2022 Shiv