AO/225/2021
2022 Latest Caselaw 1946 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 AO No. 225 of 2021

                                 Hon'ble S.K. Mishra, J.

Mr. C.S. Rawat and Mr. Yogesh Chandra Tiwari, the learned counsel for the appellant.

Mr. Sanpreet Singh Ajmani, the learned counsel for the respondents.

Heard.

Further arguments taken up. Hearing concluded.

Judgement is reserved. Interim order dated 15.11.2021 to continue till pronouncement of judgment.

(S.K. Mishra, J.) 01.07.2022

PV