SA/38/2021
2022 Latest Caselaw 1944 UK

                     Office Notes, reports,
SL.                 orders or proceedings or
          Date                                               COURT'S OR JUDGES'S ORDERS
No                 directions and Registrar's
                     order with Signatures


      01.07.2022
                                                SA No. 38 of 2021
                                                Hon'ble Sharad Kumar Sharma, J.

Mr. Yogesh Pant, Advocate, for the appellant.

The Supplementary Affidavit filed by the appellant along with the judgment of the learned trial Court, would stand allowed. The supplementary affidavit is taken on record; to be considered at the stage of hearing of Second Appeal for admission.

List this Second Appeal for hearing on admission in the week commencing 15.08.2022.

Miscellaneous Application No. IA/2/2022 stands disposed of accordingly.

(Sharad Kumar Sharma, J.) 01.07.2022 Mahinder/