Citation : 2022 Latest Caselaw 178 UK
Judgement Date : 27 January, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
FA No.44 of 2022
Hon'ble R.C. Khulbe, J.
Mr. Pranav Singh, learned counsel for the appellant.
The present appeal is preferred against the impugned judgment and order dated 21.12.2021 passed by the Court of learned Additional Judge, Family Court, Roorkee, District Haridwar in Misc. Case No.17 of 2021 "Monika vs. Udit Gupta".
Issue notice to the respondent. Summon the LCR.
Steps be taken within seven days. List the case on 22.02.2022. Urgency Application (IA/1/2022) stands disposed of.
(R.C. Khulbe, J.) Vacation Judge 27.01.2022 R.Bisht
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