WPSS/72/2022
2022 Latest Caselaw 138 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 72 of 2022
                                  Hon'ble Sharad Kumar Sharma, J.

(Via Video Conferencing)

Mr. B.S. Negi and Mr. Anil Kumar Joshi, Advocates, for the petitioners.

Mrs. Indu Sharma, Brief Holder for the State of Uttarakhand.

Mr. Pankaj Purohit, Advocate, for the Commission.

Arguments heard.

Judgment reserved.

Learned counsel for the parties may supply the authorities, on which, they want to rely in support of their case.

(Sharad Kumar Sharma, J.) Dated 14.01.2022 Shiv