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CLCON/923/2018
2022 Latest Caselaw 457 UK

Citation : 2022 Latest Caselaw 457 UK
Judgement Date : 25 February, 2022

Uttarakhand High Court
CLCON/923/2018 on 25 February, 2022
 IN THE HIGH COURT OF UTTARAKHAND
                       AT NAINITAL
        ON THE 25TH DAY OF FEBRUARY, 2022
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
     CONTEMPT PETITION NO. 923 OF 2018
BETWEEN:
Sri Prem Kumar Arora & another                  ... Petitioners
        (By Mr. Jitendra Chaudhary, Advocate)

AND:
Sri Neeraj Khairwal & another                   ... Opposite Parties
        (By Mr. J.S. Bisht, Standing Counsel)

                           JUDGMENT

1. Mr. Jitendra Chaudhary, learned counsel for the petitioners has made a statement at the bar that the order, passed by Writ Court, has been complied with.

2. In such view of the matter, the contempt petition is closed. Notices issued to the opposite parties are hereby discharged.

(MANOJ KUMAR TIWARI, J.) Aswal

 
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