WPPIL/69/2019
2022 Latest Caselaw 393 UK

                Office Notes,
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SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
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                                  WPPIL No. 69 of 2019

                                  Shri S.K.Mishra, ACJ.
                                  Shri N.S.Dhanik, J.

Mr. Shiv Bhatt, learned counsel for the petitioner.

Mr. Pradeep Joshi, learned Standing Counsel for the State of Uttarakhand/respondent no. 1 to 3, 6, 7, 9 and 10.

Mr. Shobhit Joshi, learned counsel holding brief of Mr. Ashish Joshi, learned counsel for the Reserve Bank of India/respondent no.4 & 5.

Ms. Seema Shah, learned counsel for the respondent no.8.

Mr. C.K.Sharma, learned counsel for the respondent no.11.

Mr. Sandeep Tandon, learned counsel for the Central Bureau of Investigation/respondent no.13.

Mr. Dushyant Mainali and Mr. Ajay Singh Bisht, learned counsel for the respondent no.14.

Arguments heard.

Reserve for Judgment.

(N.S.Dhanik, J.) (S.K.Mishra, ACJ.) 23.02.2022 KKS