CRJA/47/2013
2022 Latest Caselaw 363 UK

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                                  CRJA No. 47 of 2013

                                  Shri S.K.Mishra, ACJ.
                                  Shri N.S.Dhanik, J.

Mr. Raveendra Singh Bisht, learned counsel for the appellant.

Mr. J.S.Virk, learned Deputy A.G. for the State.

Learned counsel for the appellant submits that translated copy of the judgment is ready. Let it be filed providing copy of the same to learned counsel for the respondent within 25th February, 2022.

Let the matter be listed for final disposal 8th March, 2022.

(N.S.Dhanik, J.) (S.K.Mishra,ACJ.) 22.02.2022 KKS