FA/151/2020
2022 Latest Caselaw 328 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      21.02.2022                     FA No. 151 of 2020
                                     Sri S.K. Mishra, A.C.J.
                                     Sri N.S. Dhanik, J.

Mr. Karamchand Dhiman, the learned counsel for the appellant.

Heard. Admit.

Issue notice to the respondent. Postal requisites

be filed within ten days.

Call for the scanned/xerox copies of the LCR.

Let the matter be listed on 04.04.2022.

In the meantime, the operation of the impugned

judgment dated 01.10.2021 shall remain stayed.

                                             (N.S. Dhanik, J.)          (S.K. Mishra, A.C.J.)
                                               21.02.2022                   21.02.2022
                                     Rahul