WPMS/3347/2022
2022 Latest Caselaw 4157 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 3347 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. A.D. Tripathi, learned counsel for the petitioner.

Mr. R.C. Arya, learned Standing Counsel for the State of Uttarakhand.

Petitioner has challenged the judgment and order passed in Civil Suit No. 20 of 2016.

Since petitioner has a remedy of filing regular first appeal under Section 96 read with Order 41 C.P.C., therefore, writ petition is dismissed with liberty to petitioner to approach the appropriate forum.

Registry is directed to return the certified copy(ies) of order(s), by replacing the photocopy of the same on record.

(Manoj Kumar Tiwari, J.) 22.12.2022 Aswal