WPMS/3015/2022
2022 Latest Caselaw 4141 UK

Citation : 2022 Latest Caselaw 4141 UK
Judgement Date : 21 December, 2022

Uttarakhand High Court

WPMS/3015/2022 on 21 December, 2022

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 3015 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. S.K. Posti, learned Senior Counsel assisted by Mr. Ashutosh Posti, learned counsel for the petitioner.

Heard arguments.

Judgment reserved.

(Manoj Kumar Tiwari, J.) 21.12.2022 Aswal

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