WPMS/3229/2022
2022 Latest Caselaw 4094 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS 3229/2022
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. Siddhartha Singh, Advocate, for the petitioners.

Mr. Rajeev Singh Bisht, Advocate, for the respondent no. 1.

Mr. Yogesh Tiwari, Standing Counsel, for the State/respondent no. 2.

Mr. Siddhartha Singh seeks permission to withdraw the writ petition with liberty to file fresh.

Writ petition is dismissed as withdrawn with the liberty sought for.

Certified copies of the judgments, enclosed with the writ petition, be returned to learned Counsel for the petitioners.

(Manoj Kumar Tiwari, J.) 20.12.2022 Pr