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ARBAP/12/2020
2022 Latest Caselaw 4047 UK

Citation : 2022 Latest Caselaw 4047 UK
Judgement Date : 16 December, 2022

Uttarakhand High Court
ARBAP/12/2020 on 16 December, 2022
       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

        THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

           ARBITRATION APPLICATION NO. 12 OF 2020

                      16th DECEMBER, 2022

Between:

Mohd. Navi                             ...... Applicant/Petitioner

and

Govind Ballabh Pant & another          ......        Respondents



Counsel for the applicant     :   Mr. Ankurit Raj David, proxy
                                  counsel on behalf of Mr. Mani
                                  Kumar, learned counsel

Counsel for the respondents   :        --


The Court made the following:


JUDGMENT:

Counsel for the applicant, on instructions,

seeks leave to withdraw this application.

2) The Arbitration Application is, accordingly,

dismissed as withdrawn.

________________ VIPIN SANGHI, C.J.

Dt: 16th DECEMBER, 2022 Negi

 
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