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CRLA/336/2018
2022 Latest Caselaw 4040 UK

Citation : 2022 Latest Caselaw 4040 UK
Judgement Date : 16 December, 2022

Uttarakhand High Court
CRLA/336/2018 on 16 December, 2022
CRLA No.336 of 2018

Hon'ble Ravindra Maithani, J.

Mr. Aditya Singh, Advocate for the applicant.

Mrs. Savita, applicant appeared in-person.

Mr. Parikshit Saini, Advocate for the respondent.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 16.12.2022

Sanjay

 
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