AO/230/2021
2022 Latest Caselaw 3978 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  AO No. 230 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

None present for the petitioner. This appeal was allowed vide judgment dated 22.02.2022.

Today, the matter is listed on a letter received from court concerned, whereby extension of time has been sought for deciding the suit.

Having regard to the averments made in the letter, time indicated in the judgment dated 22.02.2022, is extended by further one year.

Accordingly, time extension application (MCC No. 3 of 2022) stands disposed of.

Registry is directed to communicate this order to the court concerned by 12.12.2022.

(Manoj Kumar Tiwari, J.) 09.12.2022 Aswal