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FA/95/2021
2022 Latest Caselaw 2780 UK

Citation : 2022 Latest Caselaw 2780 UK
Judgement Date : 31 August, 2022

Uttarakhand High Court
FA/95/2021 on 31 August, 2022
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      31.08.2022                     FA No. 95 of 2021
                                     Sri Vipin Sanghi, C.J.
                                     Sri R.C. Khulbe, J.

Mr. Sunil Chandra Prakash, the learned counsel for the appellant.

Mr. Amanjot Singh Chadha, the learned counsel holding brief of Mr. Aditya Singh, the learned counsel for the respondent.

List the appeal for hearing on 11.01.2023.

In the meantime, the appellant is directed to file the English translation of the impugned judgment.


                                             (R.C. Khulbe, J.)          (Vipin Sanghi, C.J.)
                                               31.08.2022                   31.08.2022
                                     Rahul
 

 
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