Citation : 2022 Latest Caselaw 2758 UK
Judgement Date : 30 August, 2022
C482 No.265 of 2020 Hon'ble Ravindra Maithani, J.
Mr. Neeraj Garg, Advocate for the petitioners.
Mr. S.S. Adhikari, D.A.G. for the State.
Mr. Ramji Shrivastava, Advocate assisted by Mr. Nishant Krishna Adhikari, Advocate for the respondent no.2.
Arguments heard.
Judgment reserved.
(Ravindra Maithani J.) 30.08.2022
RV
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