SPLA/131/2022
2022 Latest Caselaw 2753 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                         COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 SPLA Nos. 131 of 2022
                                 with
                                 GA No. 66 of 2022
                                 Shri Sanjaya Kumar Mishra, J.

Shri Alok Kumar Verma, J.

Shri J. S. Virk, learned Deputy Advocate General with Shri Rakesh Kumar Joshi, learned Brief Holder for the State/ appellant.

Issue notice to the respondent on the question of limitation as well as granting leave to Appeal against judgment of acquittal by registered post acknowledgment due, returnable within six weeks.

Let a copy of the government appeal be also sent along with the notice.

Requisite be filed within seven days. List on 01.11.2022.

(Alok Kumar Verma, J.) (Sanjaya Kumar Mishra, J.) 30.08.2022 SKS