WPSB/284/2021
2022 Latest Caselaw 2730 UK

       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

           THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI
                                  AND
            THE HON'BLE SRI JUSTICE RAMESH CHANDRA KHULBE


                WRIT PETITION (S/B) NO. 284 OF 2021

                              29th AUGUST, 2022

Between:

Santosh Kumar Verma                                   ......            Petitioner

and

State of Uttarakhand & another                            ......       Respondents


Counsel for the petitioner          :    Mr. Bhupesh Kandpal, learned counsel


Counsel for the respondents         :    Mr. Vikas Pande, learned Standing
                                         Counsel for the State / respondents




The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)



             Counsel for the petitioner, on instructions, seeks

leave to withdraw the writ petition.

             Therefore,       the       writ   petition    is    dismissed   as

withdrawn.


                                                      _________________
                                                      VIPIN SANGHI, C.J.


                                                                ___________
                                                                R.C. KHULBE, J.

Dt: 29th August, 2022 Negi