AO/298/2022
2022 Latest Caselaw 2711 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                       COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
      27.                        AO No. 298 of 2022
      08.                        Hon'ble Alok Kumar Verma, J.

This proposed Appeal has been filed against

the judgment dated 23.07.2022, passed by the learned District Judge, Pauri Garhwal in Civil Appeal No.36 of 2019, "Durga Lal and Others vs. Gram Pradhan and Others".

Heard Mr. Vinodanand Barthwal, learned counsel for the proposed appellant.

The learned counsel for the proposed appellant requested one week time to file an amendment application.

List this case on 08.09.2022.

(Alok Kumar Verma, J.) 27.08.2022 Pant/