WPMS/2014/2022
2022 Latest Caselaw 2708 UK

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                                  WPMS No. 2014 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Heard Mr. Vikas Bahuguna, Advocate for the petitioner.

Issue notice to the respondent, returnable at an early date.

In addition to normal mode of service, petitioner is permitted to serve the respondent through its counsel appearing before learned Court below.

Steps to be taken by 29.08.2022. List this case on 21.09.2022. In the meantime proceedings of Original Suit No. 70 of 2011 may go on however, judgment shall not be passed.

(Manoj Kumar Tiwari, J.) 27.08.2022 Navin