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C482/594/2022
2022 Latest Caselaw 2695 UK

Citation : 2022 Latest Caselaw 2695 UK
Judgement Date : 26 August, 2022

Uttarakhand High Court
C482/594/2022 on 26 August, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  C482 No. 594 of 2022
                                  Hon'ble Sharad Kumar Sharma, J.

Mrs. Manisha Bhandari, Advocate, for the applicant.

Mr. Siddhartha Bisht, Brief Holder, for the State of Uttarakhand.

Mr. Siddhartha Sah, Advocate, for respondent No.2.

Put up this C482 Application on 29th August, 2022, for dictation of the judgment.

(Sharad Kumar Sharma, J.) Dated 26.08.2022 Shiv

 
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