AO/68/2022
2022 Latest Caselaw 2658 UK

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                                  AO No.68 of 2022
                                  Shri Vipin Sanghi, C.J.
                                  Shri Ramesh Chandra Khulbe, J.

Mr. Piyush Garg, learned counsel for the appellant.

Mr. Vinay Kumar, learned counsel for the respondent.

Let a translated copy of the impugned judgment be placed on record by the appellant before the next date.

List on 05.01.2023.

(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 25.08.2022 R.Bisht