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WPMS/1967/2022
2022 Latest Caselaw 2615 UK

Citation : 2022 Latest Caselaw 2615 UK
Judgement Date : 23 August, 2022

Uttarakhand High Court
WPMS/1967/2022 on 23 August, 2022
               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                  COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPMS 1967/2022
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. Anup Kumar Verma, Advocate, for the petitioner.

Mr. Yogesh Tiwari, Standing Counsel, for the State/respondent 4.

Issue notice to private respondents for which steps shall be taken by 27.8.2022.

List on 18.10.2022.

Till the next date of listing, operation and effect of impugned judgment and order dated 30.4.2022 passed by the Board of Revenue shall remain stayed.

Stay application (IA/1/2022) stands disposed of.

(Manoj Kumar Tiwari, J.) 23.8.2022 Pr

 
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