Citation : 2022 Latest Caselaw 2556 UK
Judgement Date : 18 August, 2022
Office Notes,
reports, orders or
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Date COURT'S OR JUDGES'S ORDERS
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SPA No.288 of 2022
Shri Vipin Sanghi, C.J.
Shri Ramesh Chandra Khulbe, J.
Mr. V.K. Kohli, learned senior counsel assisted by Mr. Kanti Ram, learned counsel for the appellants.
Mr. H.C. Bisht, learned counsel for the respondents.
Issue notice.
Learned counsel for respondent no.1 appears and accepts notice.
Respondent no.2 is a proforma respondent and the inquiry officer was appointed by the appellant. Therefore, service on respondent no.2 is dispensed with.
List the appeal for hearing on 19.12.2022.
Till hearing the operation of the impugned judgment shall remain stayed.
(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 18.08.2022 BS/SS
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