CLR/53/2022
2022 Latest Caselaw 2404 UK

                   Office Notes,
                reports, orders or
                 proceedings or
Sl. No   Date                                    COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     CLR No.53 of 2022
                                     With
                                     CLR No.106 of 2021
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. Siddhartha Singh, Advocate, for the revisionist.

Mr. Pankaj Kumar, Advocate, holding brief of Mr. Neeraj Garg, Advocate, for the caveator.

Learned counsel for the revisionist makes a reference to certain judgments, on which he wants to place reliance. He is requested to supply the copy of the same to the learned counsel for the respondent.

Put up these matters on 03.08.2022. Interim order, as well as the undertaking given, therein, would continue to operate till the next date of listing.

(Sharad Kumar Sharma, J.) 01.08.2022

NR/