WPSS/2373/2015
2022 Latest Caselaw 2402 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
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             Registrar's order
              with Signatures
                                  WPSS No. 2373 of 2015
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Alok Mahra, Advocate, for the petitioner.

Mrs. Indu Sharma, Brief Holder, for the State of Uttarakhand.

Mr. N.S. Pundir, Advocate, for respondent No.2.

Mr. A.S. Rawat, Senior Advocate, for the respondent No.3.

Arguments concluded. Learned counsel for the parties to file their short synopsis within 24 hrs. Put up this Writ Petition on 3rd August, 2022, for dictation of judgment.

(Sharad Kumar Sharma, J.) Dated 01.08.2022 Shiv