AO/155/2018
2022 Latest Caselaw 1350 UK

                Office Notes,
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      Date                                       COURT'S OR JUDGES'S ORDERS
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                                  AO No. 155 of 2018
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Akhil Kumar Sah, Advocate, for the appellants.

Mr. M.K. Goyal, Advocate, for the respondents.

Learned counsel for the appellants submits that he wants to place reliance on certain judgments. In order to enable him to do so, he prays for the matter may be taken up next week.

Put up this Appeal from Order in the 1st week of May, 2022.

(Sharad Kumar Sharma, J.) Dated 28.04.2022 Shiv