Citation : 2022 Latest Caselaw 1271 UK
Judgement Date : 21 April, 2022
Office Notes,
reports, orders or
proceedings or
Sl. No Date COURT'S OR JUDGES'S ORDERS
directions and
Registrar's order
with Signatures
WPMS No.847 of 2017
Hon'ble Sharad Kumar Sharma, J.
Mr. Naveneet Kaushik, Advocate, for the petitioner.
Mr. M.S. Bisht, Brief Holder, for the State of Uttarakhand.
Mrs. Anjali Bhargava, Advocate, for the respondent.
Learned counsel for the petitioner seeks a week's time to place on record the copy of the judgment and decree rendered in a suit filed by the party, who is not a party to the present writ petition.
The prayer sought for is granted. List this writ petition in the next week.
(Sharad Kumar Sharma, J.) 21.04.2022
NR/
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