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CLCON/396/2021
2022 Latest Caselaw 1122 UK

Citation : 2022 Latest Caselaw 1122 UK
Judgement Date : 5 April, 2022

Uttarakhand High Court
CLCON/396/2021 on 5 April, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CLCON     No. 396 of 2021
                                  With
                                  CLCON     No. 445 of 2020
                                  CLCON     No. 446 of 2020
                                  CLCON     No. 447 of 2020
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Harendra Belwal, Advocate for the petitioner in CLCON No. 445 of 2020.

Mr. J.S. Bisht, Standing Counsel for the State.

A review application has been filed against the judgment sought to be enforced in this contempt petition.

In such view of the matter, list this case in the month of July, 2022.

(Manoj Kumar Tiwari, J.) 05.04.2022 Shubham

 
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