CLCON/697/2018
2021 Latest Caselaw 3895 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CLCON No. 697 of 2018
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Hem Chandra Joshi, Advocate for the petitioners.

Mr. J.S. Bisht, Standing Counsel for the State of Uttarakhand.

Mr. J.S. Bisht, learned Standing Counsel, on instructions, has assured the Court that the exercise, as contemplated in the judgment rendered in Special Appeal No. 302 of 2019, shall be completed within 15 days. On his request, list this matter on 20.10.2021.

(Manoj Kumar Tiwari, J.) 24.09.2021 Navin