CLCON/697/2018
2021 Latest Caselaw 3750 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
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              with Signatures
                                  CLCON No. 697 of 2018
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Hem Chandra Joshi, Advocate for the petitioners.

Mr. Pradeep Hairiya, Standing Counsel for the State of Uttarakhand.

List this matter on 24.09.2021 to enable learned Standing Counsel to get instructions as to whether exercise, as contemplated in paragraph no. 34 of the judgment dated 20.05.2019 rendered in SPA No. 302 of 2019, has been completed or not.

(Manoj Kumar Tiwari, J.) 20.09.2021 Arpan