WPMS/350/2012
2021 Latest Caselaw 4083 UK

Citation : 2021 Latest Caselaw 4083 UK
Judgement Date : 7 October, 2021

Uttarakhand High Court

WPMS/350/2012 on 7 October, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL
         ON THE 7TH DAY OF OCTOBER, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 350 of 2012

BETWEEN:

Radhey Shyam.                                 ..........Petitioner
        (By Mr. Siddhartha Singh, Advocate)

AND:
Deepak Kumar & others.                        ...Respondents

        (By Mr. Tapan Singh, Advocate)

                        JUDGMENT

Learned counsel for the petitioner submits that, despite letters, no one has turned up to file substitution application. He, therefore, submits that he does not have any instruction in the matter.

2. In view of the statement so made, the writ petition is dismissed for non-prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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