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WPMS/986/2020
2021 Latest Caselaw 4727 UK

Citation : 2021 Latest Caselaw 4727 UK
Judgement Date : 24 November, 2021

Uttarakhand High Court
WPMS/986/2020 on 24 November, 2021
     IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
          ON THE 24TH DAY OF NOVEMBER, 2021
                              BEFORE:
  HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
             Writ Petition (M/S) No. 986 of 2020

BETWEEN:

M/s Vilin Bio Med Ltd.                                ....Petitioner
          (No representation for the petitioner)

AND:
Commissioner, Central Goods
and Services Tax and Others                        ...Respondents
          (Mr. Shobhit Saharia, Advocate for respondent nos. 1 to
          3 and Mr.V.K. Kohli, Senior Advocate assisted by Mr.
          Kanti Ram Sharma, Advocate for the respondent no.4)


                            JUDGMENT

No representation for the petitioner.

2. In such view of the matter, the writ petition is dismissed for non-prosecution.

3. Interim order, if any, stands vacated.

(MANOJ KUMAR TIWARI, J.) Shubham

 
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