WPSS/4349/2018
2021 Latest Caselaw 4702 UK

                   Office Notes,
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SL. No   Date                                   COURT'S OR JUDGES'S ORDERS
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                                     WPSS No.4349 of 2018
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. U.K. Uniyal, Senior Advocate, assisted by Mr. Sandeep Kothari, Advocate, for the petitioner.

Mr. Bhagwat Mehra, Advocate, for the respondent Nos.1, 2 and 3.

Learned counsel for the respondent Nos.1, 2 and 3, are permitted to file an objection to the review application (MCC No.19910 of 2021), which has been preferred by the petitioner seeking a review of the judgment dated 25.01.2021. He may do so within a period of ten days'.

Put up this review application along with the delay condonation application (IA No.19911 of 2021) on 07.12.2021.

(Sharad Kumar Sharma, J.) 23.11.2021 NR/