CLCON/215/2019
2021 Latest Caselaw 4640 UK

Citation : 2021 Latest Caselaw 4640 UK
Judgement Date : 18 November, 2021

Uttarakhand High Court

CLCON/215/2019 on 18 November, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
         ON THE 18th DAY OF NOVEMBER, 2021
                              BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


          Contempt Petition No. 215 of 2019

BETWEEN:
Kunwar Amit Prakash                              ....Petitioner
         (None present for the petitioner)


AND:

Smt. Manisha Panwar & Others               ...Opposite Parties
                         JUDGMENT

1. There is no representation for the petitioner.

2 In such view of the matter, the contempt petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Nahid

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