WPSS/1342/2021
2021 Latest Caselaw 4638 UK

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                                      WPSS No.1342 of 2021
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Anand Kumar Pandey, Advocate for the petitioner.

Mr. P.C. Bisht, Addl. C.S.C. for the State of Uttarakhand.

This writ petition was disposed of by this Court by this Court vide its judgment of 23.10.2021 but while disposing of the writ petition in para 3, last line, the reference of grant of actual promotion, the expression given therein i.e. "in 2010" is being sought to be corrected as "2020".

The Correction Application No.02 of 2021 is allowed.

The year "2010" as mentioned in para 3 last line of the order dated 23.10.2021 is directed to be corrected and read as "2020".

(Sharad Kumar Sharma, J.) 18.11.2021 Arti