CLR/38/2021
2021 Latest Caselaw 4524 UK

Citation : 2021 Latest Caselaw 4524 UK
Judgement Date : 11 November, 2021

Uttarakhand High Court

CLR/38/2021 on 11 November, 2021

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      11.11.2021                        CLR No. 38 of 2021
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Siddhartha Singh, learned counsel for the revisionist and Mr. Piyush Garg, learned counsel for the respondent.

Arguments heard.

Judgment reserved.

(Alok Kumar Verma, J.) 11.11.2021

Neha

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